Income Tax FAQ, Filing Income Tax Returns, Tax Saving
 
AddThis Social Bookmark Button
Today is:  
 
 
  Income Tax India Forms   Income Tax Question Answers    
Vakilno1.com -Frequently Asked Questions (FAQ) - Income Tax India How to File Returns, assessment year 2006-2007, Income Tax Act 1961, 2007-2008, Download IT return Forms,What is PAN, Tax Saving Schemes, FAQ, Department of Income Tax, Question and Answers, SC Judgments, Saral, Salary Incometax

Forms of Return of Income , Choosing the Right Form

 

 

ITR1 - Income Tax Return Form for Individuals having Income from Salary/ Pension/ family pension & Interest Download Income Tax Return Forms

ITR2 – Income Tax Return forms for Individuals and HUFs not having Income from Business or Profession. Download Income Tax Return Forms

ITR3 - IT Return Forms for Individuals/HUFs being partners in firms and not carrying out business or profession under any proprietorship. Download Income Tax Return Forms

ITR4 - Income Tax Forms for individuals & HUFs having income from a proprietary business or profession. Download Income Tax Return Forms

ITR5 - New Tax Returns Form for firms, AOPs and BOIs. Download Income Tax Return Forms

ITR6 - IT Forms for the purpose of filing returns for Companies other than companies claiming exemption under section 11. Download Income Tax Return Forms

ITR7 - Form for persons including companies required to furnish return under section 139(4A) or section 139(4B) or section 139(4C) or section 139(4D) . Download Income Tax Return Forms

ITR8 - IT Forms for Return for Fringe Benefits. Download Income Tax Return Forms

ITR V - Where the data of the Return of Income/Fringe Benefits in Form ITR-1, ITR-2, ITR-3, ITR-4, ITR-5, ITR-6 & ITR-8 transmitted electronically without digital signature . Download Income Tax Return Forms

 

Back - Income Tax FAQ - Index

AddThis Social Bookmark Button  

 

More Articles on Income Tax



 

 

 


 
 
 
 
 
 
 
 
 
 
 
 

 

 
 
 
 
   
   
 
© 2000 Vakilno1.com